Section 3(2)(d) in Customs, Excise & Service Tax Appellate Tribunal (Procedure for Appointment as President) Rules, 2016

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(d)the Secretary to the Government of India, in the Ministry of Personnel, Public Grievances and Pensions, Department of Personnel and Training.

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