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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4)(i) in West Bengal Municipal (Building) Rules, 2007

(i)the boundaries of the site and, in case where the site has been sub-divided, the boundaries of the portion owned by the appli-cant and also the portions owned by the other owners, and