Bombay High Court
Sofitel Realty Llp-Formerly Known ... vs Income Tax Officer-Tds -Ward 2-2-4, ... on 19 June, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
1/1 415.WPL-14574-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.14574 OF 2023
Sofitel Realty LLP and Ors. .....Petitioners
Vs.
Income Tax Officer, TDS - Ward 2(2)4 and Ors. .....Respondents
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Mr. Sham V. Walve a/w. Mr. Hafeez Rehman i/b. Mr. Sameer G. Dalal for
petitioners.
Mr. Suresh Kumar for respondents.
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CORAM : K. R. SHRIRAM AND
FIRDOSH P. POONIWALLA, JJ.
DATED : 19th JUNE 2023 P.C.:
1 Mr. Suresh Kumar is requesting about 10 days time to file reply. 2 We grant time upto and including 7 th July 2023 to file reply and serve a copy thereof upon petitioners. 3 Stand over to 10th July 2023.
4 We should also record that Mr. Walve stated petitioner is ready and willing to pay interest on the compounding fees as also any further donation to Charity as the Court may direct if the matter is given a closure by respondents.
(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 20/06/2023 ::: Downloaded on - 21/06/2023 10:32:08 :::