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Bombay High Court

Sofitel Realty Llp-Formerly Known ... vs Income Tax Officer-Tds -Ward 2-2-4, ... on 19 June, 2023

Author: K. R. Shriram

Bench: K. R. Shriram

                                        1/1                 415.WPL-14574-2023.doc



                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                         WRIT PETITION (L) NO.14574 OF 2023
Sofitel Realty LLP and Ors.                            .....Petitioners
         Vs.
Income Tax Officer, TDS - Ward 2(2)4 and Ors. .....Respondents
                                   ----
Mr. Sham V. Walve a/w. Mr. Hafeez Rehman i/b. Mr. Sameer G. Dalal for
petitioners.
Mr. Suresh Kumar for respondents.
                                   ----
                              CORAM : K. R. SHRIRAM AND
                                        FIRDOSH P. POONIWALLA, JJ.

DATED : 19th JUNE 2023 P.C.:

1 Mr. Suresh Kumar is requesting about 10 days time to file reply. 2 We grant time upto and including 7 th July 2023 to file reply and serve a copy thereof upon petitioners. 3 Stand over to 10th July 2023.
4 We should also record that Mr. Walve stated petitioner is ready and willing to pay interest on the compounding fees as also any further donation to Charity as the Court may direct if the matter is given a closure by respondents.

(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 20/06/2023 ::: Downloaded on - 21/06/2023 10:32:08 :::