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[Cites 0, Cited by 0] [Section 29(6A)] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(6A)(a) in Jammu and Kashmir Co-Operative Societies Act, 1989

(a)there shall be only one nominee of the Government on the Committee of an Apex Co-operative Bank or a Central Co-operative Bank, if the Government has subscribed to its share capital;