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[Cites 0, Cited by 0] [Section 200(5)] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(5)(d) in The Dedicated Freight Corridor Railway General Rules, 2018

(d)when neither the block has been taken nor signal to warn the loco pilots as in sub-clause (iii) of clause (c) of sub-rule (5) of the rule 200 have been ensured on the adjoining line, the supervisor in charge shall see that during operation of the machine adjacent lines are kept clear.