Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 57 in Gujarat Money-Lenders Act, 2011 57. Provisions of Gujarat 35 of 1976 not to effect. - Nothing in this Act shall affect the operation of the Gujarat Rural Debtors Relief Act, 1976 (Gujarat 35 of 1976).
