Rajasthan High Court - Jaipur
Prm Power And Projects Private Limited vs Assistant Commissioner Of Income Tax on 30 November, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No.17644/2022
PRM Power & Projects Private Limited
----Petitioner
Versus
Assistant Commissioner Of Income Tax & Others
---Respondents
For Petitioner(s) : Mr. Siddharth Ranka, Advocate with Mr. Rohan Chatter, Advocate & Ms. Apeksha Bapna, Advocate For Respondent(s) : Mr. Anuroop Singhi, Advocate with Mr. N.S. Bhatti, Advocate Mr. Chandra Shekhar Sinha, Advocate & Mr. Rajat Choudhary, Advocate for Mr. R.D. Rastogi, Additional Solicitor General of India HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 30/11/2022 Mr. Anuroop Singhi, Advocate takes notice on behalf of respondent nos.1 & 2.
Mr. Chandra Shekhar Sinha, Advocate upon instructions from Learned Additional Solicitor General of India takes notice on behalf of respondent no.3.
Reply may be filed within three weeks.
List this case after three weeks along with D.B. Civil Writ Petition No.17591/2022.
(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J Karan/25 (Downloaded on 04/12/2022 at 12:30:50 AM) Powered by TCPDF (www.tcpdf.org)