Jammu & Kashmir High Court - Srinagar Bench
Zerodha Broking Limited Th.Its ... vs Amarjeet Singh And Anr on 22 April, 2026
Serial No.158
Regular Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CRM(M) 381/2025 CrlM(892/2025).
ZERODHA BROKING LIMITED TH.ITS AUTHORIZED SIGNATORY.
.........Petitioner(s)
Through:
Mr. Areeb Kawoosa, Adv.
Versus
AMARJEET SINGH AND ANR.
.......Respondent(s)
Through:
Mr. Waseem Gul, GA
CORAM:
HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
22.04.2026
1. The case is taken up out of turn at the request of learned counsel for the petitioner. However, due to paucity of time, matter could not be considered.
2. Accordingly, the matter is adjourned.
3. List this matter on 4th July, 2026.
4. In the meantime, respondents are directed to comply order dated 22.08.2025.
(WASIM SADIQ NARGAL) JUDGE Srinagar 22.04.2026 Sakeena