Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Uttarakhand - Subsection Section 34(1) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011 (1)The State Council for Educational, Research and Training (SCERT) is the designated academic authority for the purpose of section 29 of the Act.
