Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 59] [Entire Act]

State of Karnataka - Subsection

Section 59(10) in The Karnataka State Universities Act, 2000

(10)The Registrar shall submit the application and its enclosures, Annexures, the report of the Local Inquiry Committee, and the Proceedings of the Academic Council and Syndicate to the State Government for taking a decision thereon before 31st March of ensuing year.