Bombay High Court
Mahrukh Shavak Chikliwala And 5 Ors vs Union Fo India And Ors on 19 June, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2048 OF 2010
Mahrukh Shavak Chikliwala And 5 Ors. ....Petitioner
V/S
Union Of India ....Respondent
WITH WRIT PETITION NO. 2641 OF 2010 Shashikant Narayan Dhotre And 4 Ors. ....Petitioner V/S Union Of India And 2 Ors. ....Respondent WITH WRIT PETITION NO. 282 OF 2011 Rajendra Sadashiv Nesarikar And 2 Ors. ....Petitioner V/S Union Of India And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1189 OF 2011 Brajesh K. Darad And 4 Ors. ....Petitioner V/S Union Of India And 2 Ors. ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 307 OF 2015 In WRIT PETITION 2048 OF 2010 Page 1/4 ::: Uploaded on - 19/06/2019 ::: Downloaded on - 20/06/2019 05:09:40 ::: Mahrukh Shavak Chikliwala And 5 Ors. ....Petitioner V/S Union Fo India And Ors ....Respondent WITH CONTEMPT PETITION IN WRIT PETITION NO. 58 OF 2013 In WRIT PETITION 2048 OF 2010 Mahrukh Shavak Chikliwala And 5 Ors. ....Petitioner V/S Union Of India And 2 Ors. ....Respondent WITH CONTEMPT PETITION IN WRIT PETITION NO. 53 OF 2013 In WRIT PETITION 2641 OF 2010 Shashikant Narayan Dhotre And 4 Ors. ....Petitioner V/S Union Of India And 2 Ors. ....Respondent WITH WRIT PETITION NO. 533 OF 2011 Harishchandra Bhagoji Shirke ....Petitioner V/S The Deputy Collector (enc/rem) And Competent ....Respondent Authority And 3 Ors.
WITH CONTEMPT PETITION IN WRIT PETITION NO. 13 OF 2013 In WRIT PETITION 282 OF 2011 Page 2/4 ::: Uploaded on - 19/06/2019 ::: Downloaded on - 20/06/2019 05:09:40 ::: Rajendra Sadashiv Nesarikar And Ors. ....Petitioner V/S Air India Ltd., ....Respondent Mr Rohaan Cama a/w Mr N Gawade i/b M/s. Sanjay Udeshi & Co. for Petitioner in WP-2048/2010, WP-2641/2010 Ms Shweta Kamble i/b Lakshmi M & Associates in WP-1189/2011 Mr Mohan Bir Singh a/w Mr Rahul Jalan i/b MBS & Co for petitioner in WP-282/2011 Mr Sudhir Talsania, Sr.Adv a/w Ms Kavita anchan i/b M.V.Kini & Co. For Resp. No. 2 For Respondent in WP-2048/2010, for Res no-2,3 in WP-282/2011.
Ms Neeta Masurkar for Res no-1 in WP-2048/2010 Ms S I Shah a/w Mr D A Dubey for Res no-1 /Union of India CORAM : A.A. SAYED & PRAKASH D. NAIK, JJ DATE : 19th June, 2019 P.C. :
Registry is directed to verify the above group matter as per roaster and as per administrative order, dated-12/12/2017 and make a report that whether this group of matters is to be Placed before the Hon\'ble Justice Shri S.C.Dharmadhikari J & Justice Smt. Bharati Dangre J or to be placed before the regular bench as per roaster.
Liberties to parties to apply.Page 3/4 ::: Uploaded on - 19/06/2019 ::: Downloaded on - 20/06/2019 05:09:40 :::
( ASSOCIATE ) Page 4/4 ::: Uploaded on - 19/06/2019 ::: Downloaded on - 20/06/2019 05:09:40 :::