Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] Union of India - Subsection Section 3(4)(c) in The Disaster Management National Executive Committee (Procedures And Allowances) Rules, 2006 (c)to take follow up action to ensure that the decisions taken in the meetings of the National Executive Committee are implemented in time; and