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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(1)(f) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(f)A licensed chemist shall keep every prescription on the premises where he dispensed it and shall produce it for inspection by an Excise Officer not below the rank of a Sub-Inspector of Excise.