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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3)(a) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(a)a registered firm the licence shall be obtained in the name of the Manager described as such in the licence;