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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5) in The Factoring Regulation Act, 2011

(5)Save as otherwise provided in this Act, every factor including factors not subject. to requirement of registration under section 5, shall be governed by the Reserve Bank of India Act, 1934(2 of 1934), the rules and regulations made thereunder and the directions or guidelines issued by the Reserve Bank, from time to time.