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State of Tamilnadu - Section

Section 3 in Tamil Nadu Revision of Tariff Rates on Supply of Electrical Energy Act, 1978

3. Tariff rates for consumption of electrical energy.

- Notwithstanding anything contained in the Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Act, 1949 (Tamil Nadu Act XXIX of 1949), the tariff rates payable to the Tamil Nadu Electricity Board by any consumer on the electrical energy supplied by the Board shall be as specified in the Schedule to this Act.