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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Odisha - Subsection

Section 113(1)(c) in The Orissa Town Planning and Improvement Trust Act, 1956

(c)the remuneration of other employees of the Planning authority, except employees who are paid by the day or whose pay is charged to temporary work;