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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Bird And Company Limited (Acquisition And Transfer of Undertakings) Act, 1980

(3)Records shall be maintained by the Commissioner in respect of the undertakings of the company and the shares held by it in the specified companies, in relation to which payment has been made to him under this Act.