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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(3)Subject to rules, if any, made under sub-section (3) of section 12, the Chairman shall have full powers in matters of [appointment] [Inserted by Notification dated 8-3-1995, Published in Rajasthan Gazette Extraordinary Part 4-C.], promotion, confirmation, transfer and termination of services of the officers and employees of the Board.