Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(45) in Jharkhand Municipal Act, 2011 (45)"Essential service" means the service in connection with the pumping stations, drainage, conservancy or water supply of the municipality and any such other service as may be notified by the Government;
