Gauhati High Court
Birbal Ali vs The Union Of India And 5 Ors on 18 March, 2020
Author: Manojit Bhuyan
Bench: Manojit Bhuyan, Sanjay Kumar Medhi
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GAHC010259552019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 8111/2019
1:BIRBAL ALI
S/O. LT. KUDDUSH ALI, VILL. VAIRAGOL P.O. VAIRAGOL, P.S. MUKALMUA,
DIST. NALBARI, ASSAM, PIN-701126.
VERSUS
1:THE UNION OF INDIA AND 5 ORS.
TO BE REP. BY THE SECRETARY AND MINISTRY OF HOME AFFAIRS, GOVT.
OF INDIA, SHASTRI BHAWAN, TILAK MARG, NEW DELHI-01.
2:THE STATE OF ASSAM
TO BE REP. BY COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF HOME
DISPUR
GUWAHATI-781006.
3:THE DY. COMMISSIONER
NALBARI
ASSAM
PIN-781335.
4:THE SUPDT. OF POLICE
NALBARI
ASSAM
PIN-781335.
5:THE ELECTION COMMISSIONER OF INDIA
THROUGH ITS SECRETARY
NIRBACHAN BHAWAN
NEW DELHI-01.
6:THE STATE CO-ORDINATOR
NATIONAL REGISTER OF CITIZENS (NRC)
BHANGAGARH
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GUWAHATI
ASSAM
PIN-781005
Advocate for the Petitioner : MR. M H RAJBARBHUIYAN
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE MANOJIT BHUYAN
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
O R D E R
18.03.2020 (Manojit Bhuyan, J) Heard Mr. M.H. Rajbarbhuiyan, learned counsel for the petitioner as well as Ms. G. Hazarika, learned counsel representing respondent nos. 1 & 6. Mr. U.K. Nair, learned senior counsel represents respondent nos. 2,3 and 4 whereas Ms. B. Das, learned counsel appears for respondent no. 5.
List for Motion again on 27.04.2020, as we propose to examine the case records at the first instance.
Office to requisition the case records in respect of FT (Nal-2) Case No. 91/15 from the Office of the Foreigners Tribunal No. 2, Nalbari.
A copy of this order requisitioning the case records and the Forwarding Letter by which the case records are sent to this Court be made part of the record file of the Tribunal.
This order be brought to the notice of the Registrar (Judicial).
JUDGE JUDGE Comparing Assistant