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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(1)(ii) in Karnataka Prevention and Eradication of Inhuman Evil Practices and Black Magic Act, 2017

(ii)seize any material, instrument or advertisement which he has believed that same has been or is being used for any act or thing which is in contravention of the provisions of this Act; and