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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(7) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(7)Payment of fees. - Shall pay fees as provided under Regulation 5, through online net banking/ RTGS/ NEFT/ Demand Draft in favour of IRDAI and furnish evidence of payment.