Section 3(3)(m) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

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State of Sikkim - Subsection

Section 3(3)(m) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(m)status of fulfilment of such other conditions as may be required by the State Government to be fulfilled before the establishment of the University.

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State of Sikkim - Subsection

Section 3(3)(m) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006