National Green Tribunal
Cavelossim Villagers Forum vs The Village Panchayat Of Cavelossim on 19 July, 2018
BEFORE THE NATIONAL GREEN TRIBUNAL, WESTERN ZONE
BENCH, PUNE
Original Application No.185/2017 (WZ)
In the matter of:-
Cavelossim Villagers Forum Through Its President V/s Village Panchayat Of
Cavelossiom, Salcete, Goa &Ors.
CORAM: HON'BLE MR. JUSTICE S.P. WANGDI, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
Present: Applicant : In person
Respondent No.1 : Mr.Saurabh Kulkarni, Adv. a/w
Ms.Priti Joshi, Adv.
Respondent Nos.2,3 : Ms.PrachiSawant, Adv.
Respondent No.5 : Mr.ShivshankarSwaminathan, Adv.
Date and
Orders of the Tribunal
Remarks
Item No.13 Time has been sought for by Mr.Saurabh Kulkarni, learned
19th July, 2018
Counsel appearing on behalf of the respondent No.1,
Ms.PrachiSawant, learned Counsel appearing on behalf of the
respondents Nos.2 and 3 and by Mr.ShivshankarSwaminathan,
learned Counsel appearing on behalf of the respondent No.5 to
file their responses.
As prayed for, responses be filed before the next date with
advance copies on the applicant.
The reply on behalf of the respondent No.4, Goa Pollution
Control Board, is ordered to be taken on record. As it is
submitted that a copy thereof has been served on the applicant,
they are at liberty to respond.
List on 27th August, 2018.
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Justice S.P. Wangdi, JM 19.07.2018 .............................................. Dr. Nagin Nanda, EM mk 19.07.2018