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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(20) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(20)No sanction of the Board will be necessary for use of any book as a supplementary reader for inclusion in teacher's or pupil's libraries or for giving such books as prizes to pupils.