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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Assam - Subsection

Section 47(1) in Assam Opium Rules

(1)A licensed vendor may surrender his licence at any time, giving one month's previous notice to the Deputy Commissioner of his intention to surrender the same, and on payment of such sum not exceeding the amount of vend-fees on the full monthly ration for four months calculated on the actual sales of the three months preceding the surrender, as the Deputy Commissioner may fix in this behalf.