Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(2)(xxxvii) in The U.P. Panchayat Raj Act, 1947

(xxxvii)persons, other than members of [Gram Panchayats] [Substituted by U.P. Act No. 9 of 1994.] who may be present in any advisory capacity in meetings of [Gram Panchayats] [Substituted by U.P. Act No. 9 of 1994.];