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Bengal Presidency - Section

Section 896A in Police Regulations, Bengal , 1943

896A. Duties of Reserve Office Inspectors.

- In the districts where the post of Reserve Office Inspector has been sanctioned, the Reserve Office Inspector will relieve the Armed Inspector of the Reserve Office work as laid down in clause (i) of regulation 896 and will remain in charge of the Reserve Office, He will take over the duties of the Armed Inspector as shown in clauses (XVII to XXII) of regulation 896.