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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(5) in The West Bengal State Health Service Act, 1990

(5)[ Recruitment to all the posts in the West Bengal Public Health-cum-Administrative Service shall be made in such manner as may be prescribed.] [Sub-section (5) inserted by W.B. Act 26 of 2003.]