Calcutta High Court
Texmaco Limited vs Tirupati Buildestates Pvt.Ltd on 24 August, 2010
Author: I. P. Mukerji
Bench: I. P. Mukerji
AP No. 464 of 2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
TEXMACO LIMITED
Versus
TIRUPATI BUILDESTATES PVT.LTD.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 24th August, 2010.
Mr. Raja Basu Chowdhury, Adv.
....for the petitioner
Mr. D. Ghosh, Adv.
....for the respondent
The Court : This is a Section 11 application. The following direction for filing affidavits is made :
Affidavit-in-opposition may be filed by 9th September, 2010. List this application on 16th September, 2010. Affidavit in reply may be filed in the meantime.
All parties concerned are to act on a signed photo copy of this order on the usual undertakings.
(I. P. MUKERJI, J.) TR/