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Madhya Pradesh High Court

Rahul Rai vs The State Of Madhya Pradesh on 12 July, 2024

1 MCRC-28849-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 28849 of 2024 (RAHUL RAI Vs THE STATE OF MADHYA PRADESH) Dated : 12-07-2024 Shri Vikas Jyotishi - Advocate for applicant.

Ms. Geeta Yadav - Panel Lawyer for State.

Learned counsel for the applicant prays for and is granted time to argue this case.

List this case after a week.

(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 7/12/2024 6:37:47 PM