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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(ii) in The Rajasthan Laws (Extension) Act, 1957

(ii)for the word "Rajasthan" or "Hindi Matter" wherever occurring otherwise than in the short title, or in the expression "Rajasthan Gazette" or "Hindi Matter" the words "the State of Rajasthan" or "Hindi Matter", as the case may be, shall be substituted, and