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State of Uttar Pradesh - Section

Section 21 in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

21. Procedure for recruitment by promotion.

- Recruitment by promotion and the posts within the purview of Commission shall be made on the basis of merit/seniority subject to the rejection of unfit in accordance with the Uttar Pradesh Promotion by Selection in Consultation with the Public Service Commission (Procedure) Rules, 1970, as amended from time to time.