Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(d) in The Krishna Silicate And Glass Works Limited (Acquisition And Transfer of Undertakings) Act, 1986 (d)"date" of taking over of management of the undertakings of the Company means the 5th day of March, 1973;
