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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1)(b) in The Meghalaya Cinemas (Regulation) Rules

(b)Complete plans, elevation and sanction in duplicate, of the premises and all erections, or buildings thereon drawn correctly to the scale of one-eight of an inch to one foot and showing the width of all stairways, and the number of steps in each, the width of corridors, gangways an doorways, the height of the galleries or tiers an the details of tine cinematograph and of the plant for the generation or conversion of electrical energy;