Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 158(7)] [Section 158] [Entire Act]

State of Uttarakhand - Subsection

Section 158(7)(B) in Uttarakhand Panchayati Raj Act, 2016

(B)There shall be established for each Gram Panchayat a fund called Gram Nidhi for each Gram Panchayat.