Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(b) in Tamil Nadu Forest Act, 1882

(b)prohibit the import and export or moving within defined local limits of timber without a pass from the landholder from whose lands it was brought, or from an officer duly authorised to issue the same or otherwise than in accordance with the conditions of such pass;