Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Uttar Pradesh - Subsection

Section 97(2)(b) in The U.P. Water Supply and Sewerage Act, 1975

(b)the powers and duties of the employees of the Nigam or a Jal Sansthan;