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State of Odisha - Section

Section 12 in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

12. For the due performance of the terms and conditions of the Agreement, the purchaser hereby pays a security deposit of Rs in favour of the said Forest Officer and any sum or sums of money, which shall become payable by the purchaser to the Government under these presents may be deducted from the aforesaid security amount by the said Forest Officer.