Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 196 in U.P. Revenue Code Rules, 2016 196. Protection to Revenue Officer acting judicially (Section 233). - A Revenue Officer acting judicially shall be entitled to protection contained in the Judicial Officer Protection Act, 1850 (Act no. 18 of 1850).
