Kerala High Court
A.P.Abdubacker Musaliar vs The District Registrar (General) on 27 July, 2010
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 11184 of 2005(F)
1. A.P.ABDUBACKER MUSALIAR,
... Petitioner
Vs
1. THE DISTRICT REGISTRAR (GENERAL),
... Respondent
2. CHERUSSERY SAINUDHEEN MUSALIAR,
For Petitioner :SRI.G.S.REGHUNATH
For Respondent :SRI.R.RAMADAS
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :27/07/2010
O R D E R
S. Siri Jagan, J.
=-=-=-=-=-=-=-=--=-=-=-=-=-=-=-=-=-= W.P(C) Nos. 11184 & 17021 of 2005 =-=-=-=-=-=-=-=-=--=-=-=-=-=-=-=-=-= Dated this, the 27th day of July, 2010.
J U D G M E N T Learned counsel for the petitioner submits that the writ petitions have become infructuous. Accordingly, they are dismissed as infructuous.
Sd/- S. Siri Jagan, Judge. Tds/ [TRUE COPY] P.S TO JUDGE.