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Kerala High Court

A.P.Abdubacker Musaliar vs The District Registrar (General) on 27 July, 2010

Author: S.Siri Jagan

Bench: S.Siri Jagan

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C).No. 11184 of 2005(F)


1. A.P.ABDUBACKER MUSALIAR,
                      ...  Petitioner

                        Vs



1. THE DISTRICT REGISTRAR (GENERAL),
                       ...       Respondent

2. CHERUSSERY SAINUDHEEN MUSALIAR,

                For Petitioner  :SRI.G.S.REGHUNATH

                For Respondent  :SRI.R.RAMADAS

The Hon'ble MR. Justice S.SIRI JAGAN

 Dated :27/07/2010

 O R D E R

S. Siri Jagan, J.

=-=-=-=-=-=-=-=--=-=-=-=-=-=-=-=-=-= W.P(C) Nos. 11184 & 17021 of 2005 =-=-=-=-=-=-=-=-=--=-=-=-=-=-=-=-=-= Dated this, the 27th day of July, 2010.

J U D G M E N T Learned counsel for the petitioner submits that the writ petitions have become infructuous. Accordingly, they are dismissed as infructuous.

Sd/- S. Siri Jagan, Judge. Tds/ [TRUE COPY] P.S TO JUDGE.