Jammu & Kashmir High Court - Srinagar Bench
M/S Asif Engineering Works Baramulla ... vs Ut Of J&K And Others on 26 November, 2024
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Regular
S. No. 61
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 199/2024 CM(383/2024)
M/S Asif Engineering Works Baramulla and others
... Petitioner/Appellant(s)
Through: Mr. B. A. Zargar, Advocate
V/s
UT of J&K and others
... Respondent(s)
Through: Mr. Bikram Deep Singh, DAG
CORAM: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
26-11-2024 Reply within four weeks. List on 31.12.2024.
(JAVED IQBAL WANI) JUDGE Srinagar 26-11-2024 N Ahmad Nissar Ahmad Bhat I attest to the accuracy and authenticity of this document 26.11.2024 15:38