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State of Madhya Pradesh - Section

Section 5 in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

5. Preparation of Statement of availability of funds by the Chief Executive Officer.

- The Chief Executive Officer of the Zila Panchayat shall prepare a statement of funds likely to be available including the Grant-in-Aid expected to be received from the various departments of Government for the functions assigned by them to the Zila Panchayat for the next year under different heads and for different programmes in Form No. ZPBE-I and communicate the same to Standing Committees of the Zila Panchayat by the 15th October.