Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(4)(b) in Madurai-Kamaraj University Act, 1965

(b)continue to be colleges recognised by, the University of Madras as oriental colleges immediately before that date,