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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(58) in New Town Kolkata Planning Area (Building) Rules, 2014

(58)"Planning Authority" means the planning authority declared under the West Bengal Town and Country (Planning and Development) Act, 1979; that is WBHIDCO (West Bengal Housing & Infrastructure Development Corporation Ltd.) who is entrusted to issue NOC (No Objection Certificate) regarding LUDCP (Land Use and Development Control Plan as declared under the West Bengal Town and Country (Planning and Development) Act, 1979);