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[Cites 0, Cited by 0] [Section 285H] [Entire Act]

State of Uttar Pradesh - Subsection

Section 285H(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)[* * *] [Omitted by Notification No. 196-11-3(11)-7-3-Rajaswa-1, dated 18.02.1974.]