Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(19) in New Town Kolkata Planning Area (Building) Rules, 2014 (19)"clear height" shall be the vertical distance measured from the surface of the floor to the lowest point of the ceiling or the underside of any slab;
