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State of Tripura - Section

Section 4 in Tripura Excise Rules, 1962

4. Collector's power to promote, transfer and punish certain Excise Officers.

- The Collector is empowered-
(a)to promote and transfer officers of the Excise Department of the rank of Inspector, and
(b)to promote and transfer and to suspend, reduce, dismiss or otherwise punish officers of that department below the rank of Inspector.
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