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[Cites 0, Cited by 0] [Section 28(12)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(12)(H) in Bihar Cinemas (Regulation) Rules, 1974

(H)In case of display of uncensored film posters the Appellate Authority on receipt of representation from the cinema owner concerned may condone such officers, if the Licensing Authority recommends that such violation has occurred through inadvertence.]